MARATHWADA WAKF BOARD Vs. SHAZADI BI HASEEM

JUDGEMENT

(1.) [His Lordship after narrating facts proceeded.]

(2.) THE Principles of Mahomedan Law relating to the burial ground or Kabarstan;

(3.) THE same principles are more or less reiterated in Mulla's Principles of Mahomedan Law, eighteenth edn. 1977 at pp. 205 to 207 and A.A.A. Fyzee in Outlines of Muhammadan Law, fourth edn. 1974 at pp. 325 to 326.