JOAQUIM D SOUZA Vs. ECOTECH PROJECTS PVT LTD

Referred Judgements :-

WANDER LTD AND ANOTHER VS. ANTOX INDIA PVT. LTD [REFERRED TO]
SOPAN SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
LALLI YESHWANT SINGH DEAD VS. RAO JAGDISH SINGH [REFERRED TO]
MUNSHI RAM VS. DELHI ADMINISTRATION [REFERRED TO]
PURAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAM RATTAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
KRISHNA RAM MAHALE DEAD VS. SHOBHA VENKAT RAO [REFERRED TO]
SHIV KUMAR CHADHA / D.M.SAWHNEY / D.R.CHAWLA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
MAHADEO SAVLARAM SHELKE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]
K K VERMA VS. UNION OF INDIA [REFERRED TO]