(1.) FOR the reasons stated in the judgment delivered in Gift-tax Application No. 6 of 1975 to-day, the rule is discharged with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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