(1.) Not on Board. Mentioned. Taken on Board.
(2.) Heard Ms. Deshmukh, learned Advocate for Applicants Original Petitioners.
(3.) Perused the praecipe dtd. 7/1/2026 which is filed for speaking to the minutes of judgment dtd. 5/1/2026. I have perused the changes required to be made.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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