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LAWS(BOM)-2026-1-171

SHAREN NITIN NAIK Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI

Decided On January 28, 2026
Sharen Nitin Naik Appellant
V/S
Principal Commissioner Of Income Tax, Panaji Respondents

Referred Judgements :-

MARCROTECH DEVELOPERS LIMITED VS. PRINCIPAL COMMISSIONER OF INCOME TAX [REFERRED TO]
DONGFANG ELECTRIC CORPORATION LTD VS. DESIGNATED AUTHORITY [REFERRED TO]
MUFG BANK LIMITED VS. COMMISSIONER OF INCOME TAX - II AND ANR. [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule made returnable forthwith.

(3.) Ms. Susan Linhares, the Learned Standing Counsel appearing for the Respondents, waives service.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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