BABA PANDIT GHODAKE Vs. PARAGON SUDRIK VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD. & ANR.

Referred Judgements :-

SHAMBHU NATH GOYAL V. BANK OF BARODA [REFERRED TO]
A.H. WADIA CHARITY TRUST V. NEVILLE JATHAN [REFERRED TO]
VINOD VISHNU WANI V. PERMANENT MAGNETS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
SURATH CHANDRA CHAKRABARTY VS. STATE OF WEST BENGAL [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. LUDH BUDH SINGH [REFERRED TO]
COOPER ENGINEERING LIMITED VS. P P MUNDHE [REFERRED TO]
SAWAI SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
STATE OF MADHYA PRADESH VS. BANI SINGH [REFERRED TO]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED TO]
BHARAT FORGE COMPANY LIMITED VS. A B ZODGE [REFERRED TO]
BHARAT FORGE COMPANY LIMITED VS. A B ZODGE [REFERRED TO]
U P S R T C VS. RAM CHANDRA YADAV [REFERRED TO]
KUMAON MANDAL VIKAS NIGAM LIMITED VS. GIRJA SHANKAR PANT [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPN VS. LAKSHMIDEVAMMA [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
UNION OF INDIA VS. GYAN CHAND CHATTAR [REFERRED TO]
ANIL GILURKER VS. BILASPUR RAIPUR KSHETRIA GRAMIN BANK [REFERRED TO]
SECRETARY MIN OF DEFENCE VS. PRABHASH CHANDRA MIRDHA [REFERRED TO]
MIRAJ TALUKA GIRNI KAMGAR SANGH VS. MANAGER SHREE GAJANAN WEAVING MILLS [REFERRED TO]
PERMANENT MAGNETS LIMITEDHINDUSTAN FERRITES DIVISION VS. VINOD VISHNU WANI [REFERRED TO]
GRIFFON LABORATORIES PRIVATE LIMITED VS. MAHARASHTRA SHRAMIK SENA [REFERRED TO]
CHAIRMAN, LIC OF INDIA VS. A. MASILAMANI [REFERRED TO]
ANANT R. KULKARNI VS. Y.P. EDUCATION SOCIETY [REFERRED TO]