(1.) Rule. Rule is made returnable forthwith.
(2.) Learned APP waives service for Respondent - State.
(3.) The petitioner has challenged the order of externment dated 21st January, 2016 passed by the Deputy Commissioner of Police (Zonal), Solapur city under Section 56(1)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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