BALASAHEB DAGADU YEOLE Vs. SANGAMNER TALUKA VIKAS PRATISHTHAN BHAIRAVNATH MADHYAMIK VIDYALAYA

Referred Judgements :-

SHAILAJA ASHOKRAO WALSE V. STATE OF MAHARASHTRA [REFERRED TO]
UMESH KORGA BHANDARI V. MAHANAGAR TELEPHONE NIGAM LTD. [REFERRED TO]
STATE OF UTTAR PRADESH V. DR. VIJAY ANAND MAHARAJ [REFERRED TO]
MANAGEMENT OF MAY AND BAKER INDIA LIMITED AND RESPONDENT VS. THEIR WORKMEN AND APPELLANTS [REFERRED TO]
UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA VS. RAM NATH [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
JAI BHAGWAN JAI BHAGWAN VS. MANAGEMENT OF THE AMBALA CENTRAL CO OPERATIVE BANK LTD:STATE OF HARYANA [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE HOSPITAL EMPLOYEES UNION STATE OF TAMIL NADU VS. CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION:CHRISTIAN MEDICAL COLLEGE [REFERRED TO]
A SUNDARAMBAL VS. GOVERNMENT OF GOA DAMAN AND DIU [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD RAMZAN KHAN [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
HINDUSTAN LEVER LIMITED VS. ASHOK VISHNU KATE [REFERRED TO]
STATE OF U P VS. JAI BIR SINGH [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
RANGARAMU H S VS. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION MYSORE DIVISION MYSORE [REFERRED TO]
JANATA JANARDAN SHIKSHAN SANSTHA VS. VASANT P SATPUTE [REFERRED TO]
ASHOK VISHNU KATE VS. M R BHOPE JUDGE LABOUR COURT BOMBAY [REFERRED TO]
PEOPLES WELFARE SOCIETY VS. SECOND LABOUR COURT [REFERRED TO]
MADHUKAR BABURAO ACHARI VS. SHIKSHAK SMARAK SANSTHA [REFERRED TO]
OWESH ALAM MOHAMMAD YAKUB VS. PRINCIPAL OF MAHARASHTRA COLLEGE OF ARTS SCIENCE AND COMMERCE [REFERRED TO]
REGISTRAR UNIVERSITY OF MUMBAI VS. LATA BHOR [REFERRED TO]
ST ULAI HIGH SCHOOL VS. DEVENDRAPRASAD JAGANNATH SINGH [REFERRED TO]
ADARSHA SHIKSHAN SANSTHA VS. JAIPRAKASH RAMVILAS LOHIA [REFERRED TO]
DIRECTOR VS. KISHAN [REFERRED TO]
MEENA VS. VICE CHANCELLOR [REFERRED TO]
THE PRINCIPAL, SHREE AYURVED MAHAVIDYALAYA VS. PREMCHAND AND ORS. [REFERRED TO]