LAWS(BOM)-2016-12-241

SHAIKH ABDUL SHAIKH JAMAL Vs. JOSE ELMANO COELHO PEREIRA

Decided On December 23, 2016
Shaikh Abdul Shaikh Jamal Appellant
V/S
Jose Elmano Coelho Pereira Respondents

JUDGEMENT

(1.) Heard H. D. Naik, learned Counsel for the petitioners and Shri S. Karpe, learned Counsel for the respondent nos.1 to 3.

(2.) Rule.

(3.) Heard forthwith with the consent of the learned Counsel appearing for the respective parties.