MARIANO DSILVA Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Ms. Prema Matkar, learned counsel appearing for the petitioner and Mr. Mahesh Amonkar, learned Additional Public Prosecutor appearing for the respondents.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) Mr. M. Amonkar, learned Additional Public Prosecutor waives service on behalf of the respondents.