ASHOK SHAMRAO CHAVAN Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard Adv. Mr. S.N. Janakwade appearing for the applicants, learned APP Mrs. M.B. Gangwal (Patni) appearing for respondent no.1, and Adv. Mr. S.M. Ganachari appearing for respondent no.2.

(2.) Rule. Rule made returnable forthwith. By consent of the learned Counsel for the parties, heard finally.

(3.) This Application is filed with following prayer :