SACHIN Y. MENSE Vs. SUNIL NORONHA

JUDGEMENT

(1.) HEARD Shri P.P. Singh, learned Counsel appearing for the Petitioner in Writ Petition no. 279 of 2006, Mr. Anthony D' Silva, learned Counsel appearing for the Respondent no. 1 and Shri J.P. Mulgaonkar, learned Counsel appearing for the Petitioners in Writ Petition nos. 362 and 626 of 2006 and for Respondent nos. 2 and 3 in Writ Petition no. 279 of 2006.

(2.) ALL the above Writ Petitions were ordered to be taken up together by an Order dated 09.08.2007.

(3.) BEING aggrieved by the said Order, the Petitioners have filed the above Writ Petition challenging the adverse findings in the impugned Order against the Petitioner after he learnt about the said Order.