LAWS(BOM)-1943-9-24

COMMISSIONER OF INCOME TAX Vs. SIR MAHOMED YUSUF ISMAIL

Decided On September 24, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Appellant
V/S
SIR MAHOMED YUSUF ISMAIL. Respondents

JUDGEMENT

(1.) . This is a reference made by the Income-tax Commissioner under Section 66(2) of the Indian Income-tax Act.