DILIP DAGDOBA ZADBUKE Vs. SADANAND ARVIND KHANDAGLE

JUDGEMENT

(1.) Heard learned Advocate Shri Chandrachood for the Appellants/legal representatives of Original sole Defendant-Dagdoba and learned Advocate Shri Gangal for the Respondent-Plaintiff.

(2.) I heard both of them at great length on various dates on the point whether the Appeal needs to be admitted. After hearing them earlier I have made certain observations on 25/7/2022 and 1/8/2022.

(3.) Today, Mr.Chandrachood submitted that he is insisting upon framing of substantial question of law at Serial No.4 from the memo of Appeal and additional substantial question of law No.4(A) which is suggested on 22/4/2022 and which is reiterated on page 1 of the compilation filed today. They are as follows :