JUDGEMENT
MANGESH S.PATIL,J. -
(1.) Heard.
(2.) Rule in all these petitions. It is made returnable forthwith.
(3.) Learned AGP waives service for the respondents nos. 1 to 4. Mr. V.B. Patil waives service for respondents nos. 5 and 6.
At the joint request of the parties, these matters are being disposed of
finally at the stage of admission.;
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