SUDHIR ANNAJI CHOUDHARY Vs. STATE OF MAHARASHTRA

Referred Judgements :-

DHARAM PAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
DALIP SINGH VS. STATE OF PUNJAB [REFERRED TO]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
GANESH BHAVAN PATEL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. ASHOK KUMAR [REFERRED TO]
ALLAUDDIN MIAN SHARIF MIAN VS. STATE OF BIHAR [REFERRED TO]
SHEREY VS. STATE OF UTTAR PRADESH [REFERRED TO]
KASHI RAI OTHERS VS. STATE OF BIHAR [REFERRED TO]
NAVGANBHAI SOMABHAI VS. STATE OF GUJARAT [REFERRED TO]
CHANDRA SHEKHAR BIND VS. STATE OF BIHAR [REFERRED TO]
ALLARAKHA K MANSURI VS. STATE OF GUJARAT [REFERRED TO]
ANIL KUAMR VS. STATE OF UTTAR PRADESH [REFERRED TO]
KHIMA VIKAMSHI VS. STATE OF GUJARAT [REFERRED TO]
CHANDA VS. STATE OF UTTAR PRADESH [REFERRED TO]
VIKRAM VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHMOOD VS. STATE OF U P [REFERRED TO]
STATE OF KARNATAKA VS. CHIKKAHOTTAPPA ALIAS VARADE GOWDA [REFERRED TO]
TAMILSELVAN VS. STATE TAMILNADU [REFERRED TO]
GUNNANA PENTAYYA ALIAS PENTADU VS. STATE OF A P [REFERRED TO]
MARANADU VS. STATE [REFERRED TO]
INSPECTOR OF POLICE T N VS. PALANISAMY [REFERRED TO]
AKBAR SHEIKH VS. STATE OF WEST BENGAL [REFERRED TO]
PANDURANG CHANDRAKANT MHATRE VS. STATE OF MAHARASHTRA [REFERRED TO]
SIKANDAR SINGH VS. STATE OF BIHAR [REFERRED TO]
SADDIK ALIAS LALO GULAM VS. STATE OF GUJARAT [REFERRED TO]
JANARDHAN RAGHO MHATRE VS. STATE OF MAHARASHTRA [REFERRED TO]
ANKUSH NIVRUTTI GHORPADE VS. STATE OF MAHARASHTRA [REFERRED TO]
CHINAPPA SAYAMJEE FULMALI VS. STATE OF MAHARASHTRA [REFERRED TO]
ARUN BALKRISHNA NIRMAL VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJAT ALI VS. STATE OF ASSAM, [REFERRED TO]