BABASAHEB DEVRAM SATHE Vs. DAGA MAHADU GAVANDE

Referred Judgements :-

KRISHI UTPANNA BAZAR SAMITI V. INCOME TAX OFFICER [REFERRED TO]
VALJIBHAI MULJIBHAI SONEJI ASHRS TEXTILE WORKS VS. STATE OF BOMBAY GUJARAT:STATE OF BOMBAY GUJARAT [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS VS. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS [REFERRED TO]
PATEL PREMJI JIVA VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. R C JAIN [REFERRED TO]
HOUSING BOARD HARYANA VS. HARYANA HOUSING BOARD EMPLOYEES UNION [REFERRED TO]
CALCUTTA STATE TRANSPORT CORPORATION VS. COMMISSIONER OF INCOME TAX W B [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. U P FOREST CORPORATION [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KENDRIYA NAGRIK SAMITI KANPUR VS. JAL SANSTHAN KANPUR [REFERRED TO]