LAWS(BOM)-2011-11-32

RITA SAKHARAM PARAVDE Vs. STATE OF MAHARASHTRA

Decided On November 24, 2011
RITA SAKHARAM PARAVDE Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard Ms. Karnik, the learned counsel for the petitioner.

(2.) Rule.

(3.) Ms. Bhende, the learned AGP for respondents. The petition is heard finally.