MAHIPAL & ANOTHER Vs. STATE OF U P & 3 OTHERS

JUDGEMENT

(1.) This Court in the case of similarly placed persons i.e. Writ-A No. 7804 of 2016 (Pravesh Kumar and others v. State of U.P. and others), decided on 29.02.2016 has passed the following order:

(2.) Learned counsel for the parties do not dispute the said fact.

(3.) In view of the order of this Court passed in Pravesh Kumar, extracted above, this writ petition is also disposed of.