LAWS(ALL)-2016-2-213

SMT. SHAKEELA BANO Vs. SALEEM UDDIN

Decided On February 19, 2016
Smt. Shakeela Bano Appellant
V/S
Saleem Uddin Respondents

JUDGEMENT

(1.) List revised.

(2.) Heard learned counsel for the revisionist.

(3.) This revision has been filed against the judgment and order dated 29.03.2004 passed by Additional Sessions Judge, Hamirpur.