(1.) THIS is a statement of case submitted to this court by the Income-tax Appellate Tribunal, Delhi Bench A, the question formulated by it being :
(2.) FOR the reasons given in our judgment of date in I. T. R. Reference No. 270 of 1963 we answer the question in the negative.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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