SHEO NARAIN NAGAR Vs. STATE OF U P

Referred Judgements :-

DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT VS. UNION OF INDIA [REFERRED TO]
BHAGWATI PRASAD BHAGWATI DEVI VS. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
LALIT MOHAN PANDEY VS. POORAN SINGH [REFERRED TO]
ANAND BUTTONS LTD VS. STATE OF HARYANA [REFERRED TO]
KASTHA NIWARAK G S S MARYADIT INDORE VS. PRESIDENT INDORE DEVLOPMENT AUTHORITY [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [REFERRED TO]
POST MASTER GENERAL KOLKATA VS. TUTU DAS [REFERRED TO]
VINEET KUMAR CHAUHAN VS. STATE OF U P [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. GURMALI SINGH [REFERRED TO]
PUNJAB NATIONAL BANK VS. ASTAMIJA DASH [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
LAXMI RATTAN COTTON MILLS LTD VS. STATE OF U P [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
STATE OF UTTARANCHAL VS. ALOK SHARMA [REFERRED TO]
GHULAM RASOOL LONE VS. STATE OF J AND K [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH CHANDRA BAJPAI [REFERRED TO]
STATE OF PUNJAB VS. SURJIT SINGH [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. GANAPATHI CHAYA NAYAK [REFERRED TO]
SATYA PRAKASH VS. STATE OF BIHAR [REFERRED TO]
RAMESHWAR DAYAL VS. INDIAN RAILWAY CONSTRUCTION CO LTD [REFERRED TO]
M S PATIL VS. GULBARGA UNIVERSITY [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
UNION OF INDIA VS. VARTAK LABOUR UNION [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
SHIV RAJ SINGH YADAV VS. STATE OF U P [REFERRED TO]
UNIVERSITY OF RAJASTHAN VS. PREM LATA AGARWAL [REFERRED TO]
AMARENDRA KUMAR MOHAPATRA VS. STATE OF ORISSA [REFERRED TO]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY [REFERRED TO]
NAND KUMAR VS. STATE OF BIHAR [REFERRED TO]
DIRECTOR, PRINTING AND STATIONARY DEPARTMENT, U.P. GOVERNMENT PRESS VS. MOTI LAL [REFERRED TO]
STATE OF UTTARANCHAL VS. RAJENDRA SINGH KANDWAL [REFERRED TO]