LAWS(ALL)-1933-3-1

LACHMAN DAS BABU RAM Vs. COMMISSIONER OF INCOME TAX

Decided On March 29, 1933
LACHMAN DAS BABU RAM Appellant
V/S
COMMISSIONER OF INCOME-TAX, U.P. Respondents

JUDGEMENT

(1.) -

(2.) THIS is a very short matter and is concluded by a decision of this Court in Radhey Lal Balmukand.