JUDGEMENT
YOGENDRA KUMAR SRIVASTAVA, J. -
(1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Ms. Tanisha Jahangir Monir, learned counsel for the petitioner.
(3.) The present petition has been filed seeking a direction to the Additional District Judge, Court No.1, Ghaziabad to decide the application dtd. 4/3/2022 moved by the petitioner under Order VII Rule 11 CPC in Original Suit No. 210 of 2020 within a stipulated time period.;
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