REGENT COMPUTRONICS PVT. LTD.

RAMESH KUMAR SHARMA Appellant

V/S

Gool Poput Respondents

Referred Judgements :-

NABA KISHORE MOHANTA VS. JANARDAN [REFERRED TO]
LORD BUCKMASTER IN MADHUSUDAN VS. CHANDRABATI [REFERRED TO]
TAMILNADU ELECTRICITY BOARD VS. N RAJU REDDIAR [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
P PURUSHOTTAM REDDY VS. PRATAP STEELS LIMITED [REFERRED TO]
STATE OF HARYANA VS. MOHINDER SINGH [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
THIAGARAJAN VS. VENUGOPALASWAMY B KOIL [REFERRED TO]
MUNICIPAL CORPORATION VS. SUNDER SINGH [REFERRED TO]
K K KANNAN VS. KOOLIVATHUKKAL KARIKKAN MANDI [REFERRED TO]
BHS INDUSTRIES VS. EXPORT CREDIT GUARANTEE CORP [REFERRED TO]
ASHOK RANGNATH NAGAR VS. SHRIKANT GOVINDRAO SANGVIKAR [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Shashi Nandan, learned Senior Counsel assisted by Sri S.K. Chaturvedi, Advocate on behalf of review-applicant, Sri Satish Chandra Mishra, Sri Navin Sinha, and Sri M.C. Chaturvedi learned Senior Counsel assisted by Sri Kapil Misra, Sri Ramanand Gupta, and Sri Vineet Sankalp learned counsel for the defendant-appellant.

(2.) The present review petition has been filed by the plaintiffs-respondents (hereinafter referred to as 'applicants') praying for the review of the judgment of this Court dtd. 25/5/2011 whereby this Court has allowed the appeal and remanded the matter back to decide the same after giving the full opportunity of hearing to the parties and after getting the property in dispute identified.

(3.) The necessary facts for the present case detailed in the judgment dtd. 25/5/2011 are as under:-

Click here to view full judgment.

RAMESH KUMAR SHARMA Vs. GOOL POPUT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address