SUN TOWER RESIDENTS WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY

JUDGEMENT

(1.) Heard Sri Sudeepta Kumar Pal and Sri Abhijeet Mukherji, learned counsels representing The Petitioner Association, Sri M.C. Chaturvedi, learned Senior Counsel assisted by Sri Vrindavan Mishra, learned Advocate representing Ghaziabad Development Authority, Sri Rahul Agarwal and Sri Kartikeya Saran, learned counsel representing respondent no. 2 and Sri Himanshu Tyagi, learned counsel representing respondent no. 3 and perused the record.

(2.) The following prayer has been made in the above leading petition (Writ-C No.59863 of 2015):-

(3.) Further in the above connected petition Writ-C No.11072 of 2017, the prayer made is extracted as herein under:-