(1.) Heard Sri Basdeo Nishad, counsel for the applicant, Sri Moeez Uddin, counsel for the Opposite Party No. 2 and perused the record.
(2.) The present application has been filed being aggrieved against the order dated 12.7.2019 passed by the Special Judge, SC/ST Act, Allahabad on the protest petition filed by the applicant before the concerned Court.
(3.) The brief facts giving rise to the present application are as follows: