(1.) -
(2.) THIS is a petition under Section 66 (2) of the Indian Income-tax Act praying that this Court should direct the Income-tax Appellate Tribunal to refer the following questions to this Court for decision :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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