(1.) This Civil Revision Petition has been filed against the order dtd. 16/9/2016, passed in E.A.No.30 of 2016 in E.P.No.16 of 2013 in Tr.O.P.No.1 of 2007, on the file of the District Munsif-cum-Judicial Magistrate Court, Vadipatti.
(2.) Facts of the case:-
(3.) Against the said order of dismissal dtd. 16/9/2016, the present Civil Revision Petition is filed.