(1.) C.M.A(MD)Nos.102 to 109 of 2017 have been filed against the common award dated 14.05.2010 passed by the Motor Accident Claims Tribunal - Additional District Court/Fast Track Court No.II, Tirunelveli, as stated hereunder:- <FRM>JUDGEMENT_126_LAWS(MAD)3_2017.html</FRM>
(2.) C.M.A(MD)No.244 of 2012 has been filed against the award dated 14.05.2010 passed in M.C.O.P. No.935 of 2008 by the Motor Accident Claims Tribunal - Additional District Court/Fast Track Court No.II, Tirunelveli, seeking enhancement.
(3.) Since all the above appeals arise out of a common award, they are disposed of by this common judgment.