LAWS(MAD)-2017-2-109

V. KIMIS Vs. JOHNSY PAPPA

Decided On February 03, 2017
V. Kimis Appellant
V/S
Johnsy Pappa Respondents

JUDGEMENT

(1.) C.S. No. 247 of 2010 has been filed to pass a judgement and decree, against the Defendants :-

(2.) C.S. No. 593 of 2010 has been filed to pass a judgement and decree, against the Defendants :-

(3.) Plaint in C.S. No. 247 of 2010 :-