SELLAMUTHU ALIAS CHINNAPPAN Vs. STATE

Referred Judgements :-

KAKU V. CROWN [REFERRED TO LAH. 555 A.I.R. 1928 LAH. 917]
MOHINDER PAL JOLLY V. STATE OF PUNJAB [REFERRED TO A.I.R. 1979 S.C. 577]
STATE V. RAM KHELAWAN [REFERRED TO]
ABDUL GANI VS. STATE OF MADHYA PRADESH [REFERRED TO [1954 -55] CRL.L.J. 323]
INDER SINGH BAGGA SINGH VS. STATE OF PEPSU [REFERRED TO]
KAPUR SINGH VS. STATE OF PEPSU [REFERRED TO]
WILLIE WILLIAM SLANEY VS. STATE OF MADHYA PRADESH [REFERRED TO A.I.R. 1956 S.C. 116 1956 S.C.J. 182 : [1956] 1 M.L.J. (S.C.) 100]
VIRSA SINGH VS. STATE OF PUNJAB [REFERRED TO 2958 CRL.L.J. -818 A.I.R. 1958 S.C. 465 1958 S.C.J. 772 : 1958 M.L.J. (CRL.) 579]
HARJINDER SINGH VS. DELHI ADMINISTRATION [REFERRED TO [1968] 2 S.C.J. 190 A.I.R. 1968 S.C. 867 : 1968 M.L.J. (CRL.) 395]
NISHI KANT JHA VS. STATE OF BIHAR [REFERRED TO A.I.R. 1969 S.C. 422 [1969] 1 S.C.J. 844 : 1969 M.L.J. (CRL.) 456]
KANBI NANJI VIRJI VS. STATE OF GUJARAT [REFERRED TO A.I.R. 1970 S.C. . 219 1970 S.C.C. (CRL.) 520 1970 CRL.L.J. 363]
GYANENDRA KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO A.I.R. 1972 S.C. 502 [1972] 1 S.C.J. 601 : 1972 M.L.J. (CRL.) 371]
CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO [1972] 2 S.C.J. 443 : 1972 M.L.J. (CRL.) 605]
DHARAM DAS VS. STATE OF UTTAR PRADESH [REFERRED TO 1973 S.C.C. (CRL.) 765 A.I.R. 1973 S.C. 2195]
THAKARDA LALAJI GAMAJI VS. STATE OF GUJARAT [REFERRED TO]
BOUCHER PIERRE ANDRE VS. SUPERINTENDENT CENTRAL JAIL TIHAR NEW DELHI [REFERRED TO 1975 S.C.C. (CRL.) 70 1975 CRL.L.J. 182 A.I.R. 1975 S.C. 164]
HARDEV SINGH VS. STATE OF PUNJAB [REFERRED TO [1975] 1 S.C.J. 459 A.I.R. 1975 S.C. 179 : 1975 M.L.J. (CRL.) 369]
STATE OF GUJARAT VS. BAI FATIMA [REFERRED TO A.I.R. 1975 S.C. 1478]
JAYARAJ VS. STATE OF TAMIL NADU [REFERRED TO 1976 S.C.C. (CRL.) 293 A.I.R. 1976 S.C. 1519 1976 CRL.L.J. 1186]
KALIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
RAM SWARUP VS. STATE OF HARYANA [REFERRED TO 1976 S.C.C. (CRL.) 524 1977 CRL.L.J. 252 A.I.R. 1977 S.C. 664 PRANDAS V. STATE; [1954 -5]
MOLU VS. STATE OF HARYANA [REFERRED TO 1976 S.C.C. (CRL.) 636 A.I.R. 1976 S.C. 2499]
JAGAT SINGH VS. STATE OF HARYANA [REFERRED TO A.I.R. 1976 S.C. 2619 [1977] 1 S.C.C. 225]
STATE OF HIMACHAL PRADESH VS. WAZIR CHAND [REFERRED TO 1978 S.C.C. (CRL.) 58 1978 CRL.L.J. 347 [1978] 1 S.C.W.R. 501 A.I.R. 1978 S.C. 315 DIVAN]
KESHORAM BORA VS. STATE OF ASSAM [REFERRED TO 1978 S.C.C. (CRL.) 219 [1978] 2 S.C.J. 502 [1978] 2 S.C.R. 788 A.I.R. 1978 S.C. 1096 : 1]
PANDURANG NARAYAN JAWALEKAR VS. STATE OF MAHARASHTRA [REFERRED TO A.I.R. 1978 S.C. 1082]
GHANSHAM DASS VS. STATE DELHI ADMINISTRATION [REFERRED TO 1978 S.C.C. (CRL.) 430 A.I.R. 1979 S.C. 44]
RAFIQ S O KARIM VS. STATE OF MAHARASHTRA [REFERRED TO 1979 CRL.L.J. 706 A.I.R. 1979 S.C. 1179]
SHANKAR ALIAS KALLU VS. STATE OF MADHYA PRADESH [REFERRED TO 1979 S.C.C. (CRL.) 632 A.I.R. 1979 S.C. 1532 1979 CRL.L.J. 1135]
MIRZA HIDAYATULLAH BAIG VS. SPATE OF MAHARASHTRA [REFERRED TO 1979 S.C.C. (CRL.) 631 A.I.R. 1979 S.C. 1525]
JASPAL SINGH JINDRA VS. STATE OF PUNJAB [REFERRED TO 1979 CRL.L.J. 1386 A.I.R. 1979 S.C. 1708]
MANNAM BALASWAMY VS. STATE OF ANDHRA PRADESH [REFERRED TO A.I.R. 1980 S.C. 448 1980 S.C.C. (CRL.) 313]
MARIADASAN VARUVEL VS. STATE OF TAMIL NADU [REFERRED TO 1980 S.C.C. (CRL.) 523 A.I.R. 1980 S.C. 573 1980 CRL.L.J. 412]
OM PRAKASH VS. STATE OF HARYANA [REFERRED TO 1981 CRL.L.J. 30 A.I.R. 1981 S.C. 642 1980 SUPP.S.C.C. 91]
JAGRUP SINGH VS. STATE OF HARYANA [REFERRED TO A.I.R. 1981 S.C. 1552 1981 S.C.C. (CRL.) 768 1981 CRL.L.J. 1136]
KULWANT RAI VS. STATE OF PUNJAB [REFERRED TO 1981 S.C.C. (CRL.) 826 A.I.R. 1982 S.C. 126]
RANDHIR SINGH ALIAS DHIRE VS. STATE OF PUNJAB [REFERRED TO 1982 S.C.CRL.R. 106 1981 S.C.C. (CRL.) 856 A.I.R. 1982 S.C. 55 1982 CRL.L.J. 125]
JAYAPPA DATTU RAJAGE VS. STATE OF MAHARASHTRA [REFERRED TO 1982 S.C.C. (CRL.) 476 A.I.R. 1982 S.C. 1183]
HARI RAM VS. STATE OF HARYANA [REFERRED TO 1983 S.C.C. (CRL.) 159 A.I.R. 1983 S.C. 185 1983 CRL.L.J. 346]
JAGTAR SINGH VS. STATE OF PUNJAB [REFERRED TO 1983 S.C.C. (CRL.) 459 A.I.R. 1983 S.C. 463 1983 CRL.L.J. 852]
THOLAN VS. STATE OF TAMIL NADU [REFERRED TO 1984 S.C.C. (CRL.) 164 1984 CRL.L.J. 478 A.I.R. 1984 S.C. 759]
MOHINDER SINGH VS. STATE DELHI ADMINISTRATION [REFERRED TO]
STATE OF GUJARAT VS. RAMANLAL CHIMANLAL KHATRI [REFERRED TO]
HAREJ ALI VS. STATE OF ASSAM [REFERRED TO]