(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 22.06.2012 passed in W.O.P.No.4 of 2010 by the learned Principal Sub Judge, (Wakf Tribunal) Madurai.
(2.) HEARD both sides.
(3.) BEING aggrieved by and dissatisfied with the order passed by the Tribunal, this Civil Revision Petition has been focussed on various grounds.