CHOCHALINGAM, RAMANATHAPURAM DISTRICT Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) THE petitioner has approached this Court with a prayer for issuance of a writ in the nature of mandamus directing the respondents to consider the petitioner for recruitment to the post of Graduate Assistants (Physical Director) under the Tamil Medium Category, and place him in the appropriate roster point with consequential benefits.

(2.) THE petitioner completed his Master degree of Physical Education at Bharathiyar University, Coimbatore in the year 2000. Applications were invited vide notification dated 28.02.2012 for direct recruitment to the post of Assistant Physical Education Director. The petitioner being eligible for the post of Physical Education Director Grade I, appeared in the written examinations.

(3.) IT is the submission of the petitioner that on 25.07.2012, he has made a request to the respondents to treat him under Tamil medium category.