LAWS(MAD)-2002-9-50

COMMISSIONER OF INCOME TAX Vs. STANDARD PRINTING MACHINERY

Decided On September 25, 2002
COMMISSIONER OF INCOME-TAX Appellant
V/S
STANDARD PRINTING MACHINERY Respondents

JUDGEMENT

(1.) THE question referred to us, at the instance of the Revenue, for our consideration is :

(2.) THE assessment year is 1985-86.