K PALANIVELU Vs. K SUBHRAMANIAM

JUDGEMENT

(1.) Animadverting upon the order dated 22.01.2010 passed in I.A. No. 290 of 2009 in O.S. No. 228 of 2005 by the learned III Additional District Munsiff, Coimbatore, this civil revision petition is focussed.

(2.) Heard both sides.

(3.) The long and short and the compendium of the relevant facts germane for the disposal of this revision would run thus: