MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. PONNAMMAL

JUDGEMENT

(1.) The appeals filed by the Transport corporation against the award dated 16.02.2001 made in M.C.O.P Nos. 421 and 412 of 1999 by the Motor Accident Claims Tribunal, (Additional Sub Court), Virudhachalam.

(2.) Background facts in a nutshell are as follows:

(3.) What is the compensation, the claimants are entitled to in both these cases?