REGENT COMPUTRONICS PVT. LTD.

VIJAY CONSTRUCTIONS Appellant

V/S

P.R. LEENA MARY Respondents

Referred Judgements :-

M/S.MAX WORTH HOMES LTD. V. V.RAMAN [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK NO ANNA SALAI MADRAS 00 00 VS. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ROOM 35 CITY CIVIL COURT MAIN BUILDING 1ST FLOOR MADRAS [REFERRED TO]
R JAIVEL VS. STATE OF TAMIL NADU [REFERRED TO]

JUDGEMENT

(1.) INVEIGHING the exparte order dated 04.03.2010 passed by the District Consumer Disputes Redressal Forum, Chennai (North), Mylapore, Chennai-4 in C.C.No.202 of 2008, this civil revision petition is focussed.

(2.) HEARD the learned counsel for the petitioner regarding maintainability.

Click here to view full judgment.

VIJAY CONSTRUCTIONS Vs. P R LEENA MARY

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address