LAWS(MAD)-2010-11-162

P RAMASAMY Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE

Decided On November 02, 2010
P.RAMASAMY Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) Heard Mr.C.Sundaravadivel, the learned counsel appearing on behalf of the petitioner, as well as Mr.R.Janakiramulu, the learned Special Government Pleader appearing on behalf of the respondents.

(2.) At this stage of the hearing of the writ petition, the learned counsel appearing on behalf of the petitioner had submitted that it would suffice, if the representation of the petitioner, dated 20.07.2010, is directed to be disposed of, on merits and in accordance with law, within a specified period.

(3.) The learned Special Government Pleader appearing on behalf of the respondents, has no objection for such an order being passed by this Court.