P BALASOUPRAMANIAN Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) INVOKING the writ jurisdiction of this Court, one Mr.Balasoupramanian has brought forth this petition for a writ of habeas corpus for the production of Mrs.Kamala aged 62.

(2.) THE affidavit in support of the petition is perused. THE Court heard the learned Counsel for the petitioner and also the learned Additional Public Prosecutor.