(1.) RULE. Mr. M.R.Raval, learned A.G.P. waives service of notice of rule on behalf of the respondents in each petition. At the joint request of the learned advocates appearing for the parties, all these petitions are taken-up for final hearing today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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