LAWS(GJH)-1987-10-17

(DR.) VIPUL @ VITHAL RAIYABHAI SANGANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AND OTHERS

Decided On October 14, 1987

(Dr.) Vipul @ Vithal Raiyabhai Sangani Appellant

V/S

Gujarat State Road Transport Corporation and others Respondents

JUDGEMENT

(1.) Order accordingly.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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