(1.) BY way of this petition, the petitioner has prayed to direct respondent No.2 and 3 to correct the date of birth 26/08/1960 and Name-Narendra, in the petitioner s birth certificate.
(2.) THE facts of the present case in brief are as under: The petitioner was born at village:Aghar, Ta. Viramgam, Dist:Ahmedabad on 26.09.1960. The date of birth of the petitioner was registered with the respondent No.2 as 26.09.1960, instead of 26.08.1960, and his name was registered as Babo instead of Narendra. So, the birth date of the petitioner is registered as 26.09.1960. The birth date as 26.08.1960 which is correct date is mentioned in the School Leaving Certificate, license, Pan Card, Marriage registration certificate etc. The petitioner wants to go abroad, but as there is difference in the date of birth certificate and School Leaving Certificate, the petitioner approached the concerned Authority with request to change the date of birth. But respondent Authority straightway refused to change the same. Therefore, the petitioner filed this petition.
(3.) LEARNED counsel for the petitioner Mr.Soni states that the application dated 25.01.2012 is pending with the Talati-cum-Mantri, Aghar Gram Panchayat, Post:Aghar, Ta:Viramgam, District: Ahmedabad. He has further contended that since long, Talati-cum-Mantri has not considered the application of the petitioner.