LAWS(GJH)-1982-12-47

P. A. JHALA Vs. THE STATE OF GUJARAT AND OTHERS

Decided On December 28, 1982

P. A. Jhala Appellant

V/S

The State Of Gujarat And Others Respondents

Referred Judgements :-

SHRI M.N. MEWADA VS. STATE OF GUJARAT AND ANOTHER [REFERRED TO]

JUDGEMENT

(1.) XXXXXX (SMM) Rule made absolute.

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