LAWS(GJH)-1982-11-21

BHUPENDRA MULJIBHAI SHAH Vs. KHAN TRANSPORT CO. AND ORS.

Decided On November 30, 1982

BHUPENDRA MULJIBHAI SHAH Appellant

V/S

Khan Transport Co. And Ors. Respondents

Referred Judgements :-

PRAVINCHANDRA JIVRAJ MEHTA V. LALBHAI MELABHAI VASAVA [REFERRED TO]
A S RAJARA ALIAS RAJA VAMSHYAM VS. JOITARAM RAWABHAI PATEL [REFERRED TO]

JUDGEMENT

(1.) [Paras 1 -22: - -****]

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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