LAWS(GJH)-1982-3-23

FULJIBHAI MOTIBHAI GOVABHAI DELA Vs. FAKIRMOHMAD SAIYADALI SAIYED AND ORS.

Decided On March 15, 1982
Fuljibhai Motibhai Govabhai Dela Appellant
V/S
Fakirmohmad Saiyadali Saiyed Respondents

JUDGEMENT

(1.) X x X X

(2.) The circumstances under which the appellant received injuries in the motor accident arose as under: -