REGENT COMPUTRONICS PVT. LTD.

STATE BANK OF INDIA Appellant

V/S

GUJARAT OIL ENGINES PRIVATE LIMITED Respondents

Referred Judgements :-

JAIGOBIND SINGH V. LACHMI NARAIN [REFERRED]
SOLI PESTONJI MAJOO V. GANGA DHAR KHEMKA [REFERRED]
K MANICK CHAND VS. ELIAS SALEH MOHAMMAD SAIT [REFERRED]
STATE OF RAJASTHAN VS. RAGHUBIR SINGH [REFERRED]
J V PRASADA RAO VS. DISTRICT TRAFFIC SUPERINTENDENT SOUTH EASTERN RAILWAY WALTAIR [REFERRED]
LIFE INSURANCE CORPORATION OF INDIA VS. TADA TIRUPATHAYYA [REFERRED]
KONAKALLA VENKATA SATYANARAYANA DIED VS. STATE BANK OF INDIA [REFERRED]
POOSARLA SAMBAMURTHY AND SONS VS. MAGANTI KRISHNA RAO [REFERRED]
DAWOODBHAI KASSAMJI MATIWALLA VS. SHAIKHALI ALIBHOY [REFERRED]
S RAGHBIR SINGH SANDHAWALIA VS. COMMISSIONER OF INCOME TAX [REFERRED]

JUDGEMENT

(1.) This appeal has arisen at the instance of the original plaintiff as appellant against the original defendants as respondents. The only question to be determined in this appeal is regarding the rate of interest that could be awarded in a mortgage suit from its institution till the ultimate realisation of the entire dues.

(2.) A few facts require to be stated to appreciate the rival contentions of the parties.

(3.) For the purpose of this judgment original plaintiff will be referred to as the appellant and the original defendants will be referred to as respondents.

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STATE BANK OF INDIA Vs. GUJARAT OIL ENGINES PVT LIMITED

Referred Judgements :-

JUDGEMENT

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