LAWS(GJH)-2022-8-561

STATE GOVERNMENT Vs. KANTABEN RAVJIBHAI MAKANI

Decided On August 10, 2022
STATE GOVERNMENT Appellant
V/S
Kantaben Ravjibhai Makani Respondents

JUDGEMENT

(1.) Though served, none appears for the respondents.

(2.) Hence, Rule.

(3.) Heard learned AGP Ms. Asmita Patel for the applicants.