(1.) Heard Ms.Tejal Shah learned advocate for the petitioner, Mr.Meet Thakkar learned AGP for the respondent No.1-State and Mr.Premal Joshi learned advocate for respondent no.2.
(2.) The main prayers in this petition read as under:
(3.) Though differently worded, the same prayers were made by the petitioner in Special Civil Application No.2267 of 2011, considering which prayer, this Court on 22/2/2011, passed the following order: