LAWS(GJH)-2022-1-643

PRAVINBHAI BHAILALBHAI PATEL Vs. STATE OF GUJARAT

Decided On January 05, 2022
Pravinbhai Bhailalbhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned advocate Mr.Dhruv K. Dvae states that he has received instructions to appear on behalf of respondent No.2. He is permitted to file his Vakalatnama in the Registry. Registry to accept the same.

(2.) With the consent of learned advocates appearing for the parties, present petition is taken up for final disposal today.

(3.) Learned advocate Mr.Dhruv K. Dave states that he has received instructions to appear on behalf of respondent No.2. He is permitted to file his Vakalatnama in the Registry. Registry to accept the same.